Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 50 in Bihar Regional Development Authority Act, 1974 50. (parvakaalan, anumudit karane, tarader aamantrit karane, aur svaadhyo ka paalan karane kee shaktiya) izkodyu vuqeksfnr djus] VsaMj vkefU=r djus vkSj lafonkvksa dk ikyu djus dh 'kfDr;ka. - izkf/kdkj izkodyu vuqeksfnr djsxk vkSj VsaMj vkeaf=r djsxk rFkk ,slh lHkh lafonkvksa vkSj mudk ikyu djsxk ftUgsa og bl vf/kfu;e ds fdlh iz;kstu vkSj blds iz;kstuk;Z cuk;s x;s A fu;e ds vuqlkj mlls vuq,axh ckrksa dk fu"iknu djus ds fy, vko';d ;k leh/khu le>s A
