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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Madhya Pradesh - Subsection

Section 25(2)(c) in Madhya Bharat Women's and Children's Institutions Licensing Act, 1954

(c)prescribing registers for the admission, maintenance and discharge of inmates, the forms in which they shall be kept and the particulars of information which shall be maintained in them;