Section 60(1)(d) in The Himachal Pradesh Excise Act, 2011

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State of Himachal Pradesh - Subsection

Section 60(1)(d) in The Himachal Pradesh Excise Act, 2011

(d)every receptacle, package, container and covering in which any liquor, excise bottle, materials, still, utensil, implement or apparatus as aforesaid is or are found together with the other contents, if any, of such receptacle, package, container or covering; and

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State of Himachal Pradesh - Subsection

Section 60(1)(d) in The Himachal Pradesh Excise Act, 2011