Section 51(2)(c) in Uttarakhand Self Reliant Co-Operatives Act, 2003

[Cites 0, Cited by 0] [Section 51(2)] [Section 51] [Entire Act]

State of Uttarakhand - Subsection

Section 51(2)(c) in Uttarakhand Self Reliant Co-Operatives Act, 2003

(c)if an answer is not received to the letter sent under this sub-section with in thirty days from the date it is sent, a notice will be published in the Gazette to dissolve the cooperative.

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State of Uttarakhand - Subsection

Section 51(2)(c) in Uttarakhand Self Reliant Co-Operatives Act, 2003