Section 133 in U.P. Zila Panchayats Service Rules, 1970
133.
The seniority of the employee, transferred from one [Zila Panchayat] [Substituted by U. P. Act No. 9 of 1994.] to another shall continue to be the same which he had in [Zila Panchayat] [Substituted by U. P. Act No. 9 of 1994.] from which he was transferred. For the facility of transfers, the Commissioner shall prepare a list of seniority of each cadre by obtaining from the [Zila Panchayat] [Substituted by U. P. Act No. 9 of 1994.] falling under their Divisions, the service particulars of all such employees.
