Bombay High Court
M/S.Kopran Ltd And Anr vs Canara Bank Core Credit Group-V on 27 October, 2021
Bench: A. A. Sayed, Riyaz I. Chagla
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1 wp1127.2016 os.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO.1127 OF 2016
M/s. Kopran Ltd. & Anr. ....Petitioners
Versus
Canara Bank ....Respondent
Mr. Kamal R. Bulchandani a/w. Mr. P. Kumar N. Jain and Mr. Taher Rangwala i/b. Mr. P. Kumar N. Jain for the Petitioners. Mr. Rakesh L. Singh a/w Ms. Heena Shaikh i/b. M/s. M. V. Kini & Co., for the Respondent-Bank.
CORAM : A. A. SAYED &
RIYAZ I. CHAGLA, JJ
DATED : 27 OCTOBER 2021
(IN CHAMBER AT 2.00 P.M. ) P.C.:
Arguments are concluded. Closed for orders.
(RIYAZ I. CHAGLA, J.) (A. A. SAYED, J.)
Digitally signed by
SUDARSHAN SUDARSHAN
RAJALINGAM
RAJALINGAM KATKAM
KATKAM Date: 2021.10.29
11:03:47 +0530
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