Section 116(3)(a) in The Chhattisgarh Municipalities Act, 1961

[Cites 0, Cited by 0] [Section 116(3)] [Section 116] [Entire Act]

(a)recommended by the Finance Committee or the [President-in-Council] [Substituted by M.P. Act No. 20 of 1998.], as the case may be; or

Legal Document View