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[Cites 0, Cited by 0] [Section 64(1)] [Section 64] [Entire Act]

State of Punjab - Subsection

Section 64(1)(b) in Punjab Waqf Rules, 2018

(b)defending of any suit, writ, appeal or case filed against the Board in connection with the affairs of any waqf before the Tribunal or court or any other authority.