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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 3(8) in Telecommunication (Broadcasting and Cable) Services Standards of Quality of Service and Consumer Protection (Addressable Systems) Regulations, 2017

(8)Every distributor of television channel shall allow exchange of information through Application Programme Interface (API) as specified by Authority from time to time.] [Inserted by Notification F. No. 12-37/2019-B&CS, dated 9.10.2019.]