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Himachal Pradesh High Court

Narinder Kumar vs . Rikhi Ram (Deceased) Through Lrs. on 23 June, 2023

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Narinder Kumar vs. Rikhi Ram (deceased) through LRs.

.

RSA No. 471 of 2005 23.06.2023 Present: Mr. Sanjeev Sood, Advocate for the appellant.

Mr. M.L. Sharma, Advocate for respondents No.1(a) to 1(c), 2, 3(a) to 3(c) and 4 to 6.

Respondents No.7(a) to 7(e) and 8 to 11 are ex-parte vide order dated 6.8.2019.

On request made on behalf of appellant, matter is adjourned.

List on 10th August, 2023.



           June 23, 2023                               (Vivek Singh Thakur)
           (ms)                                              Judge







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