Himachal Pradesh High Court
Narinder Kumar vs . Rikhi Ram (Deceased) Through Lrs. on 23 June, 2023
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Narinder Kumar vs. Rikhi Ram (deceased) through LRs.
.
RSA No. 471 of 2005 23.06.2023 Present: Mr. Sanjeev Sood, Advocate for the appellant.
Mr. M.L. Sharma, Advocate for respondents No.1(a) to 1(c), 2, 3(a) to 3(c) and 4 to 6.
Respondents No.7(a) to 7(e) and 8 to 11 are ex-parte vide order dated 6.8.2019.
On request made on behalf of appellant, matter is adjourned.
List on 10th August, 2023.
June 23, 2023 (Vivek Singh Thakur)
(ms) Judge
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