Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Gujarat - Section

Section 36C in Gujarat Primary Education Act, 1947

36C. Certificate of Head Master of approved school to be conclusive evidence of parents' failure to comply with Section 32.

- Deleted by Gujarat 41 of 1961