Bombay High Court
Thakur Tulsidas Parwani vs State Of Maharashtra And Anr on 17 January, 2019
Bench: Ranjit More, Bharati Harish Dangre
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 1194 OF 2018
Thakur Tulsidas Parwani ....Petitioner
V/S
State Of Maharashtra And Anr ....Respondent
CORAM : RANJIT MORE. & SMT. BHARATI HARISH DANGRE, JJ DATE : 17th January, 2019 P.C. :
Due to paucity of time the matter is adjourned for 20/02/2019. Ad-interim relief if any to continue till then.
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