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Bombay High Court

Thakur Tulsidas Parwani vs State Of Maharashtra And Anr on 17 January, 2019

Bench: Ranjit More, Bharati Harish Dangre

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                WRIT PETITION NO. 1194 OF 2018

 Thakur Tulsidas Parwani                                  ....Petitioner
             V/S
 State Of Maharashtra And Anr                          ....Respondent

CORAM : RANJIT MORE. & SMT. BHARATI HARISH DANGRE, JJ DATE : 17th January, 2019 P.C. :

Due to paucity of time the matter is adjourned for 20/02/2019. Ad-interim relief if any to continue till then.
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