Section 14(4) in The Punjab Sugarcane (Regulation of Purchase and Supply) Act, 1953
(4)It shall be competent for the prescribed authority to specify any area within the assigned area of a factory, the entire cane of which area the agent of the said factory shall be bound to purchase, and the cane-growers or Cane- growers' Co-operative Society shall be bound to sell to the said agent.
