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[Cites 0, Cited by 0] [Section 27] [Entire Act]

Daman and Diu - Subsection

Section 27(1) in The Goa, Daman and Diu Habitual Offenders Act, 1976

(1)Any law in force in the Union territory of Goa, Daman and Diu or any area thereof corresponding to any of the provisions of this Act or any part thereof shall stand repealed as from the date of coming into force of this Act.