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Delhi High Court - Orders

Upendra Kumar Sinha vs M/S Mist Avenue Pvt. Ltd on 1 August, 2025

Author: Jyoti Singh

Bench: Jyoti Singh

                          $~66
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         O.M.P. (MISC.) 23/2025
                                    UPENDRA KUMAR SINHA                   .....Petitioner
                                                Through: Mr. Mudit Sood, Advocate.

                                                                  versus

                                    M/S MIST AVENUE PVT. LTD.                                                       .....Respondent
                                                 Through:

                                    CORAM:
                                    HON'BLE MS. JUSTICE JYOTI SINGH
                                                                  ORDER
                          %                                       01.08.2025
                          I.A. 18436/2025

1. Allowed, subject to all just exceptions.

2. Application stands disposed of.

O.M.P. (MISC.) 23/2025 and I.A. 18437/2025

3. This petition is filed on behalf of the Petitioner under Section 29A(4) and (5) of the Arbitration and Conciliation Act, 1996 seeking extension of the mandate of learned Arbitrator.

4. Issue notice to the Respondent, through all permissible modes, returnable on 25.08.2025.

JYOTI SINGH, J AUGUST 1, 2025/shivam This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 22:43:01