Delhi High Court - Orders
Upendra Kumar Sinha vs M/S Mist Avenue Pvt. Ltd on 1 August, 2025
Author: Jyoti Singh
Bench: Jyoti Singh
$~66
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (MISC.) 23/2025
UPENDRA KUMAR SINHA .....Petitioner
Through: Mr. Mudit Sood, Advocate.
versus
M/S MIST AVENUE PVT. LTD. .....Respondent
Through:
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 01.08.2025
I.A. 18436/2025
1. Allowed, subject to all just exceptions.
2. Application stands disposed of.
O.M.P. (MISC.) 23/2025 and I.A. 18437/2025
3. This petition is filed on behalf of the Petitioner under Section 29A(4) and (5) of the Arbitration and Conciliation Act, 1996 seeking extension of the mandate of learned Arbitrator.
4. Issue notice to the Respondent, through all permissible modes, returnable on 25.08.2025.
JYOTI SINGH, J AUGUST 1, 2025/shivam This is a digitally signed order.
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