Allahabad High Court
Madhav Das Agrawal vs State Of U.P. Thru Secy. And 2 Others on 12 December, 2013
Bench: Arun Tandon, Anjani Kumar Mishra
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 10 Case :- WRIT - C No. - 55784 of 2013 Petitioner :- Madhav Das Agrawal Respondent :- State Of U.P. Thru Secy. And 2 Others Counsel for Petitioner :- Pankaj Kumar Shukla Counsel for Respondent :- C.S.C.,Alpana Dwivedi Hon'ble Arun Tandon,J.
Hon'ble Anjani Kumar Mishra,J.
Allowed.
For order see order of the date passed on separate sheets kept in Writ Petition No. 56485 of 2013 ( Smt. Rekha Rani vs. State of U.P. & Others).
Order Date :- 12.12.2013 Priyanka