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State of Odisha - Section

Section 22 in The Orissa Vigilance Group 'A' and Group 'B' Services (Method of Selection and Conditions of Deputation) Orders, 2004

22. Reversion.

- A Police Officer promoted to rank in the parent police organisation shall have the option to be reverted back, if he is not provided, in Vigilance Directorate, the scale of pay of the promoted rank. If, however, he is already working in such higher scale of pay in Vigilance he shall not have any right to get reverted to the parent Police Department.