Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 112] [Entire Act] State of Tamilnadu - Subsection Section 112(i) in Tamil Nadu Panchayats Act, 1994 (i)[***] [ Clause (i) was omitted by Tamil Nadu Panchayats (Second Amendment) Act, 1997 (Tamil Nadu Act 37 of 1997). Before omission it was read as: 'the extension of village sites and the regulation of building.']
