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[Cites 0, Cited by 0] [Section 86(2)] [Section 86] [Entire Act]

State of West Bengal - Subsection

Section 86(2)(b) in The Calcutta Improvement Act, 1911

(b)for prescribing the from of the return required by section 83, subsection (3), and the particulars to be contained therein, and the manner in which the same is to be verified.