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State of Bihar - Section

Section 370 in Civil Court Rules of the High Court of Judicature at Patna

370.

The Head Comparing Clerk will be responsible for all documents received in the Copying Department until they are returned. At the end of the day all undistributed work and all incomplete copies with the originals, shall be locked up in an almirah or chest of which the key will be kept by the Head Comparing Clerk. Separate compartments in the aimirah or separate boxes, as the case may be, shall be allotted to each copyist in which to place his papers.