Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 78(5)] [Section 78] [Entire Act]

State of Maharashtra - Subsection

Section 78(5)(i) in The Maharashtra Cooperative Societies Rules, 1961

(i)issued by the Registrar or the person authorised by him, when acting under Section 83, 84 or 88;