Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(1)(b) in The Rajasthan State Pollution Control Board Employees Service Rules and Regulations, 1993

(b)Where a post is to be filled in by a single method as prescribed in the rule or schedule, the vacancies so determined shall be filled in the that method.