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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(1) in Rajasthan Ayurved Nursing Council Act, 2012

(1)The Council may invite any person having special knowledge or experience in Ayurved Nursing subjects to its meetings. Any person so invited shall have right to take part in the discussion held at the meeting but shall not have the right to vote.