Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of West Bengal - Subsection Section 4(37) in West Bengal Municipal (Employees' Service) Rules, 2010 (37)"subsistence allowance" means a monthly allowance made to an employee who is not in receipt of pay or leave salary during a period of suspension;
