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Kerala High Court

K.K.Gangadharan vs D K Goel on 4 August, 2014

Author: P.B.Suresh Kumar

Bench: P.B.Suresh Kumar

       

  

   

 
 
               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT:

            THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

       THURSDAY, THE 5TH DAY OF FEBRUARY 2015/16TH MAGHA, 1936

        Con.Case(C).No. 1226 of 2014 ()  IN WP(C).7466/2012
         ---------------------------------------------------

  AGAINST THE JUDGMENT IN WP(C) 7466/2012 of HIGH COURT OF KERALA,
                          DATED 04-08-2014.

PETITIONER/PETITIONER:-
---------------------

       K.K.GANGADHARAN, AGED 85 YEARS
       MATTATHIL PAYIKKATTU, PATTANAKAD P.O, CHERTHALA TALUK
       ALAPPUZHA 688531

       BY ADV. SRI.K.K.SATHEESH

RESPONDENT/RESPONDENT:-
---------------------

       D K GOEL,, AGED 55 YEARS
       S/O M.L GOEL, DEPUTY SECRETARY TO GOVT
       MINISTRY OF HOME AFFAIRS, F.F. DIVISION, 2ND FLOOR
       NEW DELHI CITY, CENTRE II BUILDING, PARLIAMENT STREET
       NEW DELHI 110003

       BY ADV. SRI.N.NAGARESH, ASSISTANT SOLICITOR GENERAL
       BY ADV. SRI.S.KRISHNAMOORTHY, CGC

       THIS CONTEMPT OF COURT CASE (CIVIL)  HAVING BEEN FINALLY
      HEARD  ON  05-02-2015, THE COURT ON THE SAME DAY DELIVERED
      THE FOLLOWING:


Kvs/-

Con.Case(C).No. 1226 of 2014 IN WP(C).7466/2012


                             -:   2  :-


PETITIONER'S ANNEXURES:-

     ANNEXURE-A: TRUE COPY OF THE JUDGMENT DTD.4.8.2014 PASSED
                 BY THIS HONOURABLE COURT IN WP.NO.7466/2012.

     ANNEXURE-B: TRUE COPY OF THE LETTER NO.69724/FFP.A2/2014/GAD
                 DATED 26.9.2014 ISSUED BY THE STATE GOVT.

     ANNEXURE-C: TRUE COPY OF THE ORDER NO.52/CC/K/20/2012-FF/SZ
                 DATED 3.11.2014 ISSUED BY THE RESPONDENT.

RESPONDENT'S ANNEXURES:-     NIL.



                             ( TRUE COPY  )



                                                    PA TO JUDGE.



                P.B.SURESH KUMAR, J.

          = = = = = = = = = = = = = = = = =
           Cont. of Court Case No.1226 of 2014
                               in
                  WP(C).No.7466 of 2012.
          = = = = = = = = = = = = = = = = =

         Dated this the 5th day of February, 2015.

                     J U D G M E N T

In the light of Annexure-C order, this Contempt Case is closed, without prejudice to the right of the petitioner to challenge Annexure-C order.

Sd/-

P.B.SURESH KUMAR, (Judge) Kvs/-

// true copy //