Kerala High Court
K.K.Gangadharan vs D K Goel on 4 August, 2014
Author: P.B.Suresh Kumar
Bench: P.B.Suresh Kumar
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
THURSDAY, THE 5TH DAY OF FEBRUARY 2015/16TH MAGHA, 1936
Con.Case(C).No. 1226 of 2014 () IN WP(C).7466/2012
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AGAINST THE JUDGMENT IN WP(C) 7466/2012 of HIGH COURT OF KERALA,
DATED 04-08-2014.
PETITIONER/PETITIONER:-
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K.K.GANGADHARAN, AGED 85 YEARS
MATTATHIL PAYIKKATTU, PATTANAKAD P.O, CHERTHALA TALUK
ALAPPUZHA 688531
BY ADV. SRI.K.K.SATHEESH
RESPONDENT/RESPONDENT:-
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D K GOEL,, AGED 55 YEARS
S/O M.L GOEL, DEPUTY SECRETARY TO GOVT
MINISTRY OF HOME AFFAIRS, F.F. DIVISION, 2ND FLOOR
NEW DELHI CITY, CENTRE II BUILDING, PARLIAMENT STREET
NEW DELHI 110003
BY ADV. SRI.N.NAGARESH, ASSISTANT SOLICITOR GENERAL
BY ADV. SRI.S.KRISHNAMOORTHY, CGC
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING BEEN FINALLY
HEARD ON 05-02-2015, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
Kvs/-
Con.Case(C).No. 1226 of 2014 IN WP(C).7466/2012
-: 2 :-
PETITIONER'S ANNEXURES:-
ANNEXURE-A: TRUE COPY OF THE JUDGMENT DTD.4.8.2014 PASSED
BY THIS HONOURABLE COURT IN WP.NO.7466/2012.
ANNEXURE-B: TRUE COPY OF THE LETTER NO.69724/FFP.A2/2014/GAD
DATED 26.9.2014 ISSUED BY THE STATE GOVT.
ANNEXURE-C: TRUE COPY OF THE ORDER NO.52/CC/K/20/2012-FF/SZ
DATED 3.11.2014 ISSUED BY THE RESPONDENT.
RESPONDENT'S ANNEXURES:- NIL.
( TRUE COPY )
PA TO JUDGE.
P.B.SURESH KUMAR, J.
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Cont. of Court Case No.1226 of 2014
in
WP(C).No.7466 of 2012.
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Dated this the 5th day of February, 2015.
J U D G M E N T
In the light of Annexure-C order, this Contempt Case is closed, without prejudice to the right of the petitioner to challenge Annexure-C order.
Sd/-
P.B.SURESH KUMAR, (Judge) Kvs/-
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