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[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 67(2) in The Arunachal Pradesh Co-operative Societies Rules, 1984

(2)The audit under Section 82 shall in all cases extend back to the last date of the previous audit and shall be carried out up the last date of the co-operative year immediately preceding the audit or where the Registrar so directs in the case of any particular society or class of societies, such other date as may be specified by the Registrar.