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Union of India - Section

Section 9 in THE PRE-NATAL DIAGNOSTIC TECHNIQUES (REGULATION AND PREVENTION OF MISUSE) AMENDMENT ACT, 2002

9. Amendment of section 6.-

In section 6 of the principal Act, after clause (b), the following clause shall be inserted, namely:-" (c) no person shall, by whatever means, cause or allow to be caused selection of sex before or after conception.".