Jammu & Kashmir High Court - Srinagar Bench
Manzoor Ahmad Khan vs Reyaz Ahmad Malik Sub Divisional ... on 14 September, 2022
Author: Sanjeev Kumar
Bench: Sanjeev Kumar
S. No. 09
After Notice Matters
HIGH COURT OF JAMMU &KASHMIR AND LADAKH
AT SRINAGAR
CCP(S) No. 166/2021
Manzoor Ahmad Khan
.....Petitioner(s)
Through: Mr. Kaiser Ali, Adv.
V/s
Reyaz Ahmad Malik Sub Divisional Magistrate ..... Respondent(s)
Through: Mr. Irfan Andleeb, Dy. AG.
CORAM:
Hon'ble Mr. Justice Sanjeev Kumar, Judge.
ORDER
14.09.2022 Compliance report on behalf of respondent has been filed. List along with main petition on 26.09.2022.
(Sanjeev Kumar) Judge SRINAGAR 14.09.2022 "Aasif"