Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Jammu & Kashmir High Court - Srinagar Bench

Manzoor Ahmad Khan vs Reyaz Ahmad Malik Sub Divisional ... on 14 September, 2022

Author: Sanjeev Kumar

Bench: Sanjeev Kumar

                                                         S. No. 09
                                                         After Notice Matters
          HIGH COURT OF JAMMU &KASHMIR AND LADAKH
                      AT SRINAGAR
                                                           CCP(S) No. 166/2021

Manzoor Ahmad Khan
                                                            .....Petitioner(s)
                           Through:       Mr. Kaiser Ali, Adv.
          V/s
Reyaz Ahmad Malik Sub Divisional Magistrate       ..... Respondent(s)
                    Through:      Mr. Irfan Andleeb, Dy. AG.

CORAM:
                Hon'ble Mr. Justice Sanjeev Kumar, Judge.

                                      ORDER

14.09.2022 Compliance report on behalf of respondent has been filed. List along with main petition on 26.09.2022.

(Sanjeev Kumar) Judge SRINAGAR 14.09.2022 "Aasif"