Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28H(2)] [Section 28H] [Entire Act] Union of India - Subsection Section 28H(2)(c) in The Customs Act, 1962 (c)the principles to be adopted for the purposes of determination of value of the goods under the provisions of this Act;