Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 72] [Entire Act]

State of Rajasthan - Subsection

Section 72(4) in The Rajasthan Sales Tax Act, 1994

(4)The composition of offence in lieu of penalty or prosecution under this Section shall be without prejudice to the liability of the person charged with the offence, to pay tax with interest under this Act.