Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35] [Entire Act] State of Tamilnadu - Subsection Section 35(i) in Tamil Nadu Juvenile Justice (Care and Protection of Children) Rules, 2017 (i)the Child Welfare Officer shall maintain individual case profile of each child through personal interview, the family, social agencies and other sources;
