Himachal Pradesh High Court
Binta vs . Manoj Walia & Others. on 20 March, 2023
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Binta Vs. Manoj Walia & others.
.
Cr.M.P. (M) No. 652 of 2023 20.3.2023 Present: Mr.Roshan Lal Verma, Advocate, for the applicant/appellant.
Cr.M.P. (M) No. 652 of 2023 The application is allowed and leave to appeal is granted. Appeal be registered.
The application stands disposed of.
Cr. Appeal No. .... of 2023 (Cr.A. No. 1711 of 2023) Bailable warrants in the sum of 30,000/- each with one surety each in the like amount to the satisfaction of Arresting Officer, returnable on 10th May, 2023, be issued to the respondents.
Records be requisitioned.
(Vivek Singh Thakur), Judge.
20th March, 2023 (Keshav) ::: Downloaded on - 20/03/2023 20:37:08 :::CIS