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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(1) in The M.P. State Veterinary Council Rules, 1993

(1)The business meeting of the State Council shall ordinarily be held once in every three months at such time and place as may be decided by its President:Provided that the place chosen shall be within the State of Madhya Pradesh.