Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] Securities And Exchange Board Of India - Subsection Section 10(1) in Securities And Exchange Board Of India (Venture Capital Funds) Regulations, 1996 (1)Any applicant whose application has been rejected under regulation 9 shall not carry on any activity as a venture capital fund.
