Supreme Court - Daily Orders
Gujarat Urja Vikas Nigam Ltd. . vs Essar Power Gujarat Ltd. And Anr.Etc. on 17 October, 2016
Bench: R.K. Agrawal, Prafulla C. Pant
ITEM NO.5 COURT NO.12 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).9692-9693/2016
GUJARAT URJA VIKAS NIGAM LTD. AND ANR. Appellant(s)
VERSUS
ESSAR POWER GUJARAT LTD. AND ANR.ETC. Respondent(s)
(with office report)
Date : 17/10/2016 These appeals were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL
HON'BLE MR. JUSTICE PRAFULLA C. PANT
For Appellant(s) Mr. C.A. Sundram, Sr. Adv.
Mr. M.G. Ramachandran, Adv.
Ms. Hemantika Wahi,Adv.
Ms. Mamta Singh, Adv.
For Respondent(s) Mr. Apoorva Mishra, Adv.
Mr. Abhishek Munot, Adv.
Mr. Pukhrambam Ramesh Kumar,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Admit.
Tag with Civil Appeal No.9324-9325 of 2016.
(ASHA SUNDRIYAL) (CHANDER BALA) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by ANITA MALHOTRA Date: 2016.10.22 13:26:20 IST Reason: