Section 5(ii) in Andhra Pradesh Regulation of Admissions into MBA/MCA Professional Courses Through Common Entrance Test Rules, 2003
(ii)The Management Seats shall be 15% of the sanctioned Intake of seats in each course in respect of Un-Aided Non-Minority Institutions, which shall be open for admission to all the eligible candidates including candidates belonging to other States and Union Territories of India an Non resident Indians (NRIs).
