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Bombay High Court

Maharashtra Industrial Development ... vs Late Namdeorao Dashrathrao Deshmukh ... on 7 February, 2019

FARAD CONTINUATION SHEET NO.

IN THE HIGH COURT OF JUDICATURE AT BOMBAY CIVIL APPELLATE JURISDICTION CIVIL APPLICATION ST. NO.29228 OF 2018 WITH CIVIL APPLICATION ST. NO.29229 OF 2018 IN FIRST APPEAL NO.1629 OF 2009 Office Notes, Office Memoranda of Coram, appearance, Court's orders or directions Court's or Judge's orders and Registrar's orders CORAM : V.R. KACHARE REGISTRAR (JUDL - II) Date : 07th February, 2019 4 weeks time is granted for removing office objections, failing which registration of both Civil Application Stamps shall stand refused without further reference to the Court.

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Registrar (Judl.-II) dsm - R(J-II) - 07.02.19 ::: Uploaded on - 13/02/2019 ::: Downloaded on - 16/03/2019 12:01:39 :::