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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Tamilnadu - Subsection

Section 30(2) in Tamil Nadu Hackney Carriage Act, 1911

(2)Return of licence or badge on conviction. - For such purpose, he may require the driver or any other person who may be in possession of the licence or badge to deliver up the same.