Section 97(1)(vii) in Punjab Panchayat Samitis and Zila Parishads Act, 1961

[Cites 0, Cited by 0] [Section 97(1)] [Section 97] [Entire Act]

(vii)such contributions as the Zila Parishad may levy from the Panchayat Samitis with the previous approval of the Government.

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