Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Odisha - Subsection Section 12(3) in The Orissa House Rent Control Act, 1967 (3)For the purposes of an enquiry under this Act the Controller may-(a)enter and inspect the house; or(b)authorise any officer subordinate to him to enter and inspect the house.
