Bombay High Court
Concorde Co-Op. Hsg. Society, Andheri E ... vs The District Deputy Registrar Co-Op ... on 3 December, 2018
Author: M. S. Karnik
Bench: M. S. Karnik
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 13016 OF 2018
Concorde Co-op. Hsg. Society, Andheri E ....Petitioner
Mumbai
V/S
The District Deputy Registrar Co-op Societies ....Respondent
Mumbai City (3) And Ors D.R.Sharma i/by Manohar Vasu Shetty For Petitioner CORAM : M. S. KARNIK, J DATE : 3rd December, 2018 P.C. :
At the request of learned advocate for the petitioner, Stand over to beyond vacation i.e.14/01/2019.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 03/12/2018 ::: Downloaded on - 28/12/2018 23:19:21 :::