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Bombay High Court

Concorde Co-Op. Hsg. Society, Andheri E ... vs The District Deputy Registrar Co-Op ... on 3 December, 2018

Author: M. S. Karnik

Bench: M. S. Karnik

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

               WRIT PETITION NO. 13016 OF 2018

 Concorde Co-op. Hsg. Society, Andheri E                ....Petitioner
 Mumbai
              V/S
 The District Deputy Registrar Co-op Societies       ....Respondent

Mumbai City (3) And Ors D.R.Sharma i/by Manohar Vasu Shetty For Petitioner CORAM : M. S. KARNIK, J DATE : 3rd December, 2018 P.C. :

At the request of learned advocate for the petitioner, Stand over to beyond vacation i.e.14/01/2019.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 03/12/2018 ::: Downloaded on - 28/12/2018 23:19:21 :::