Madhya Pradesh High Court
Shri Krishn Rawat vs The State Of Madhya Pradesh on 28 June, 2021
Author: Gurpal Singh Ahluwalia
Bench: Gurpal Singh Ahluwalia
1 THE HIGH COURT OF MADHYA PRADESH MCRC No.23693/2021 (SHRI KRISHNA RAWAT VS. STATE OF M.P.) Through Video Conferencing Gwalior, Dated : 28/06/2021 Shri Puran Kulshreshtha, learned counsel for the applicant. Shri C.P.Singh, learned counsel for the State. It is submitted by the counsel for the State that letter dated 26/06/2021 has been sent by messenger to FSL Sagar to provide the DNA test report, accordingly, he prays for and is granted two weeks' time to produce the DNA test report.
List this case in week commencing 12/07/2021.
(G.S. Ahluwalia) Judge Pj'S/-
PRINCEE BARAIYA 2021.06.29 13:01:54 -07'00'