Jammu & Kashmir High Court
Omesh Singh And Ors vs State Of J&K And Ors on 2 December, 2020
Author: Sindhu Sharma
Bench: Sindhu Sharma
Sr. No. 229
After notice list
HIGH COURT OF JAMMU AND KASHMIR AT JAMMU
(Through Virtual Mode)
OWP No.276/2019
[WP(C) 564/2019]
CM
No.(1423/2019[1/2019])
Omesh Singh and ors. .... Petitioner/Appellant(s)
Through:- Mr. R. K. S. Thakur, Advocate
V/s
State of J&K and ors. .....Respondent(s)
Through:- Mr. S. S. Nanda, Sr. AAG
Coram : HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
ORDER
Objections if any, be filed by or before the next date of hearing.
Petitioners' counsel undertakes to provide copy of the petition to the respondents' counsel, during the course of this week.
List on 17.02.2021.
Interim direction dated 27.02.2019 to continue till next date before the Bench.
(Sindhu Sharma) Judge JAMMU 02.12.2020 Ram Murti RAM MURTI 2020.12.02 14:34 I attest to the accuracy and integrity of this document