Himachal Pradesh High Court
Suresh Kumar vs . Hrtc And Another on 5 August, 2024
Suresh Kumar vs. HRTC and another .
CWP No. 7508 of 2024 05.08.2024 Present: Mr. Balwant Singh Thakur and Ms. Nargis Thakur, Advocates, for the petitioner.
Mr. Raman Jamalta, Advocate, for the respondents. Notice. Mr. Raman Jamalta, Advocate, appears and waives service of notice on behalf of the respondents. Reply be filed within a period of four weeks.
List after four weeks.
CMP No. 12809 of 2024 Learned counsel for the petitioner states that he is under instructions not to press this application, at this stage.
Accordingly, the same is dismissed as not pressed. Application stands disposed of.
(Bipin C. Negi) Judge August 05, 2024 tarun ::: Downloaded on - 05/08/2024 20:32:43 :::CIS