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[Cites 0, Cited by 0] [Section 273(2)] [Section 273] [Entire Act]

State of Rajasthan - Subsection

Section 273(2)(iii) in Rajasthan Land Revenue (Land Records) Rules, 1957

(iii)[ The [Commission] [Substituted by GSR 52, Dated 8-7-86; published in Rajasthan Gazette Part IV-C(I), Dated 14-8-86, p. 145.] shall also prepare and notify the programme of examination giving the last date for submitting applications. [***] [Deleted 'The applications shall be submitted to the Collector' by Notification No. G.S.R. 67, dated 29.12.2006 (w.e.f. 23.1.1958).]]