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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(1)(b) in The Punjab Official Trustees Rules, 1966

(b)in case of property other than cash the price which in the opinion of the Official Trustee such property would fetch if sold in the open market. For the purpose of determining such price, the Official Trustee shall, when necessary consult an expert valuer;