Calcutta High Court (Appellete Side)
The Statesman Limited & Others vs Union Of India & Ors on 17 July, 2013
Author: Harish Tandon
Bench: Harish Tandon
1
17.7. 13 W.P. 10673 (W) of 2001
The Statesman Limited & Others
-vs-
Union of India & Ors
Mr. Shiv Chandra Prasad ... For Respondents
No. 2 and 3
None appears For the petitioners.
The writ petition is, accordingly, dismissed for default.
(Harish Tandon, J.) ac