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Calcutta High Court (Appellete Side)

The Statesman Limited & Others vs Union Of India & Ors on 17 July, 2013

Author: Harish Tandon

Bench: Harish Tandon

                                    1




     17.7. 13                   W.P. 10673 (W) of 2001


                                         The Statesman Limited & Others
                                                      -vs-
                                                  Union of India & Ors


                Mr. Shiv Chandra Prasad                   ... For Respondents
No. 2 and 3

None appears For the petitioners.

The writ petition is, accordingly, dismissed for default.

(Harish Tandon, J.) ac