Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 76] [Entire Act] State of Rajasthan - Subsection Section 76(d) in Rajasthan Land Revenue Act 1956 (d)by the Commissioner or the Revenue Appellate Authority or the the Settlement Commissioner to the Board.
