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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(1) in The Orissa Express Highway Act, 1964

(1)On and after the declaration of a road as an express highway under Clause (a) of Sub-section (1) of Section 3, the provisions corresponding to any of the provisions of this Act, and applicable to such road, shall cease to have effect for so long as such declaration remains in fore.