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[Cites 0, Cited by 0] [Section 295A] [Entire Act]

State of West Bengal - Subsection

Section 295A(10) in West Bengal Municipal Corporation Act, 2006

(10)Notwithstanding anything contained in the Chapter, the State Government may appoint for any or all the Corporations under this Act, any other Municipal Building Tribunal under any other law for the time being in force and such Tribunal shall exercise powers of the Tribunal under this Act.